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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1)(a) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(a)casual leave for 13 days (which may for special reasons be extended to 15 days) in a calendar year;