Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 144 in The Delhi Excise Rules, 2010 144. Powers to summon witnesses and grant expenses. - The Excise Officers have the same powers to summon witnesses and grant expenses as provided in the Code of Civil Procedure, 1908.
