Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(3)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Rules (b)put the person challenged any question necessary for the purpose of establishing his identity and require him to answer them on oath; and