Section 18 in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
18. Confiscation of film.
- Films exhibited or kept in contravention of the provisions of this Act, the rules made there under or the terms and conditions of, and restrictions upon, a licence granted under this Act along with the Video Cassette Recorder and the machinery used in the Cable Television Network, if any, used in the exhibition of film shall be liable to confiscation by an order of the Court having jurisdiction.
