Supreme Court - Daily Orders
Rajesh Dhiman vs The State Of Himachal Pradesh on 3 September, 2014
ITEM NO.58 REGISTRAR COURT. 1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Criminal Appeal No(s). 1032/2013
RAJESH DHIMAN Appellant(s)
VERSUS
STATE OF H.P Respondent(s)
(with appln. (s) for suspension of sentence and office report)
Date : 03/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr Nishant Bishnoi, Adv.
Mr. Saurabh Ajay Gupta,Adv.
For Respondent(s)
Mr Suryanarayana Singh, Adv.
Ms. Pragati Neekhra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsels for both parties do not wish to file additional documents.
Registry to process for listing before the Hon'ble Court as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2014.09.06 12:44:35 IST Reason: