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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(2)(ii) in Delhi Motor Vehicles Rules, 1993

(ii)No stage carriage shall be halted at a bus stop for longer than it is necessary to take up such passengers as are waiting when the vehicle arrives, and to get down such passengers as wish to alight.