Himachal Pradesh High Court
Ad Hydro Power Limited vs . State Of H.P. & Ors. on 21 March, 2022
Bench: Sabina, Satyen Vaidya
Ad Hydro Power Limited vs. State of H.P. & Ors.
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CWP No. 821 of 2013 along with CWP Nos.
8493/2010, 4553, 6416, 6417, 6667, 7668, 7676, 7678, 10699/2012, 21, 218, 878, 2175, 9837/213, 4069, 4205, 5347, 5388, 6189, 6264, 6699, 7134/2014, 1236, 1326, 2423, 3801/2015, 308, 1514/2016 and 1754 of 2019.
21.03.2022 Present: Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lal, Mr. J.S. Bhogal, Senior Advocate with Mr. Gurinder Singh Parmar, Mr.Bimal Gupta, Senior Advocate with Mr. Satish Sharma, Advocate, Mr. Rajneesh Maniktala, Senior Advocate with Mr. Naresh Verma, Advocate, Ms. Shalini Thakur, r Mr. Anuj Sharma, Mr. Sunil Mohan Goel, Mr. Atul Jhingan, Mr. Pranay Pratap Singh, Advocates, for the petitioners in the respective petitions.
Mr. Anil Jaswal, Additional Advocate General for the respondents/State.
Mr. Manish Sharma, Mr. Neeraj Sharma, Ms. Priyanka Verma, Advocates and Ms. Vandna Misra and Ms. Bhimta, Advocates, for the respective private respondents in the respective petitions.
At the request of the learned counsel for the parties, list again on 27th April, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
21st March, 2022.
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