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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Haryana - Subsection

Section 180(2)(f) in The Haryana Motor Vehicles Rules, 1993

(f)to any close trailer specially constructed for any purpose and specifically exempted from any or all of the provisions of this rule by an order, in writing made by the Registering Authority to the extent so exempted.