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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Puducherry - Subsection

Section 46(1) in Puducherry School Education Act, 1987

(1)The Government may, by notification, authorise any authority or officer to exercise any of the powers vested in them by this Act except the power to make rules and may in like manner withdraw such authority.