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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in The Punjab School Education Board Act, 1969

(1)[ prescribe the syllabi and courses of studies in consultation with the State Council of Educational Research and Training (SCERT) Punjab] [Substituted by Act No. 2 of 2018, dated 2.1.2018];