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[Cites 0, Cited by 0] [Section 663] [Entire Act]

Bengal Presidency - Subsection

Section 663(e) in Police Regulations, Bengal , 1943

(e)Whenever an" officer selected for the mobilization contingent is transferred or otherwise becomes unavailable, the officer-in-charge of the Reserve office shall report the fact to the Superintendent who shall make a fresh selection under clause (c).