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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(4)(b) in Chhattisgarh Public Distribution System (Control) Order, 2004

(b)In other areas 33 percent Fair Price Shops shall be reserved for the Women's Self Help Groups or other cooperative societies run by women, these shops shall be specified by the Collector. For allotment of fair price shops to other cooperative societies ex-serviceman cooperative societies shall be given top priority.