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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(1)The Government shall have the power to declare by notification, any area as Factory Zone for the purpose of supply of fresh Oil Palm fruit bunches to the factory specified for the purpose or purchase of Oil Palm FFB and any other Oil Palm product by the factory.