Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(45E) in The M.P. Municipal Corporation Act, 1956

(45E)the naming and numbering of streets and the numbering of houses;