Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Orissa State Electricity Board Employees' Pension (including Old Age and Family Pension) Regulations, 1992

6.

The Board reserves the right to amend these regulations as may be considered necessary or expedient from time to time, and to issue appropriate orders and directions for the purpose of implementing the Pension Regulations.