Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(iv) in The Special Economic Zones (Customs Procedures) Regulations, 2003

(iv)the goods unsold in the exhibition shall be imported within such period as it is stipulated in the Export and Import Policy;