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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(17) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(17)Upon the completion of the counting and after the result has been declared by him, the Returning Officer shall seal the voting paper and all other documents relating to the election and shall retain the same for a period of six months and, thereafter, cause them to be destroyed.