Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4th] [Entire Act] State of Punjab - Subsection Section 4th(v) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979 (v)The Mortgagor hereby covenants with the Mortgagee as follows :-
