Madhya Pradesh High Court
Rasool Mohd. Khan vs The State Of Madhya Pradesh on 19 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-1488-2018 (RASOOL MOHD. KHAN Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 19-04-2018 None for the petitioner. List the matter after two weeks (C V SIRPURKAR) sh JUDGE e ad ahd Pr a hy Digitally signed by MOHD AHMAD Date: 2018.04.19 04:18:50 -07'00' ad M of rt ou C h ig H