Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 12 August, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.50 COURT NO.5 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).29030-29031/2012
(Arising out of impugned final judgment and order dated 28/02/2011
in CWP No. 17482/2006 04/11/2011 in RA No. 399/2011 04/11/2011 in
CWP No. 17482/2006 passed by the High Court Of Punjab & Haryana At
Chandigarh)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(with interim relief and office report)
(For final disposal)
Date : 12/08/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. A.R. Nandkarni,ASG
Mr. Devashish Bharuka,Adv.
Mr. G. Shanker Narayan,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Rana Mukherjee,Sr.Adv.
Ms. Uttara Babbar,Adv.
Ms. Daisy Hamas,Adv.
Ms. Akanksha Choudhary,Adv.
Ms. Ekta Pradhan,Adv.
Ms. Anukansha Kalkeri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Not taken up. List on 26th August, 2016. [O.P. SHARMA] Signature Not Verified [RAJINDER KAUR] AR-cum-PS Digitally signed by OM PARKASH SHARMA Date: 2016.08.13 COURT MASTER 11:51:24 IST Reason: