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Bombay High Court

Indostar Capital vs Asst. Commissioner Of Income-Tax ... on 8 March, 2019

Bench: Akil Kureshi, M.S. Sanklecha

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3296 OF 2018

 Indostar Capital                                           ....Petitioner
              V/S
 Asst. Commissioner Of Income-tax                        ....Respondent

(international Taxation) - (2) (1) And 3 Ors Mr Jehangir D Mistri, Sr Counsel with Mr Sameer Dalal for Petitioner Mr Charanjeet Chanderpal with Ms Pragya Chandra for R Nos 1 & 2 CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 8th March, 2019 P.C. :

At the request of Ld. Advocate for the Respondent, Stand over to 22/03/2019.
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