Delhi High Court - Orders
Mount Abu Public School And Anr vs Sh. Mange Ram on 17 April, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9109/2018
MOUNT ABU PUBLIC SCHOOL AND ANR. ..... Petitioners
Through: Mr. Pramod Gupta, Ms. Sanya
Jain and Ms. Pranjal, Advocates
versus
SH. MANGE RAM ..... Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 17.04.2023 List on 24.08.2023. Interim order to continue, till the next date of hearing.
JYOTI SINGH, J APRIL 17, 2023/kks Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.04.2023 17:13:24