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Delhi High Court - Orders

Mount Abu Public School And Anr vs Sh. Mange Ram on 17 April, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~45
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9109/2018
                               MOUNT ABU PUBLIC SCHOOL AND ANR. ..... Petitioners
                                           Through: Mr. Pramod Gupta, Ms. Sanya
                                           Jain and Ms. Pranjal, Advocates

                                                   versus

                               SH. MANGE RAM                                     ..... Respondents
                                            Through:            None.

                               CORAM:
                               HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 17.04.2023 List on 24.08.2023. Interim order to continue, till the next date of hearing.

JYOTI SINGH, J APRIL 17, 2023/kks Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:21.04.2023 17:13:24