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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(3)The Social audit shall cover -
(a)equity in water distribution;
(b)increase in production;
(c)increase in productivity;
(d)crop diversification;
(e)multiple cropping;
(f)water use efficiency;
(g)utilisation of resources for execution of works;
(h)improvement in the cultivated areas of the Farmers' Organisation compared to previous season; and
(i)quality of works undertaken.