Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of West Bengal - Subsection Section 32(2)(q) in The Bengal State Aid To Industries Act, 1931 (q)generally, to regulate the conduct of its duties, the management of its proceedings, and the preparation and submission to the State Government of the minutes thereof by the Board.