Delhi High Court - Orders
Nanak Ram vs Delhi Skill And Entrepreneurship ... on 14 February, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~90
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1793/2023
NANAK RAM ..... Petitioner
Through: Mr. Sourabh Ahuja, Advocate
versus
DELHI SKILL AND ENTREPRENEURSHIP
UNIVERSITY THROUGH ITS REGISTRAR
AND ORS ..... Respondents
Through: Ms. Aliza Alam, Mr. N.K.
Singh and Ms. Laavanya Kaushik,
Advocates for Mrs. Avnish Ahlawat,
Standing Counsel, GNCTD for R-2 to 5.
Mr. Anil Soni and Mr. Devvrat Yadav,
Advocates for R-6.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.02.2023 CM APPL. 6826/2023 (exemption) Allowed, subject to all just exceptions. Application stands disposed of. W.P.(C) 1793/2023 & CM APPL. 7001/2023 (for directions) Issue notice.
Ms. Aliza Alam, learned counsel accepts notice on behalf of Respondents No.2 to 5.
Mr. Anil Soni, learned counsel accepts notice on behalf of Respondent No.6.
Counter affidavits be positively filed before the next date of hearing.
Issue notice to remaining Respondents, through all permissible modes, returnable on 15.03.2023.
JYOTI SINGH, J Signature Not VerifiedFEBRUARY 14, 2023/kks Digitally Signed By:KAMAL KUMAR Signing Date:15.02.2023 13:08:51