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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(ak) in Chhattisgarh Minor Mineral Rules, 2015

(ak)"Quarry Permit" means the permission granted under these rules to extract and remove any specific quantity of minor mineral within a specified period;