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State of Odisha - Section

Section 7 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

7. Language of the electoral roll.

- The electoral roll shall be kept in Oriya :Provided that the Election Officer may direct that the electoral roll of any portion of it shall also be kept in any other language or languages spoken in a particular Municipal Corporation.