Madhya Pradesh High Court
Narayan Jatav vs The State Of Madhya Pradesh on 28 July, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4885 of 2023 (NARAYAN JATAV Vs THE STATE OF MADHYA PRADESH) Dated : 28-07-2023 List along with Cr.Appeal No.5992 of 2023.
(SANJEEV S KALGAONKAR) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 29/07/2023 12:36:33 PM