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Madhya Pradesh High Court

Narayan Jatav vs The State Of Madhya Pradesh on 28 July, 2023

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4885 of 2023 (NARAYAN JATAV Vs THE STATE OF MADHYA PRADESH) Dated : 28-07-2023 List along with Cr.Appeal No.5992 of 2023.

(SANJEEV S KALGAONKAR) JUDGE Rks Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 29/07/2023 12:36:33 PM