Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64A] [Entire Act] State of Jharkhand - Subsection Section 64A(a) in Bihar Education Code, 1961 (a)provide buildings to be used as students' hostels in connection with schools for the maintenance and management of which the board is responsible under section 62 or 63, and maintain and manage such hostels;
