Tripura High Court
Alakesh Das vs The State Of Tripura & Ors on 16 April, 2019
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
WP (C) No. 800 of 2017
Alakesh Das
----Petitioner(s)
Versus
The State of Tripura & Ors.
----Respondent(s)
For Petitioner (s) : Mr. A Bhowmik, Advocate.
For Respondent(s) : None.
HON'BLE THE JUSTICE MR. S. TALAPATRA Order 16/04/2019 At the request of Mr. R Datta, learned counsel appearing for the respondents No.2A-2E, list the matter on 17.04.2019 as part-heard for continuation of hearing.
It is made clear that there will be no accommodation on that day to either of the parties.
Records as produced by Mr. K Bhattacharjee, learned counsel appearing for the State respondents shall be kept in the records.
JUDGE satabdi