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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. Water Management And Regulatory Commission Act, 2008

(b)the Chairperson, Central Water Commission or his nominee who shall be the member of the Central Water Commission : ex officio Member;