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[Cites 0, Cited by 1] [Section 3(5)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5)(c) in The Competition Act, 2002

(c)the Trade and Merchandise Marks Act, 1958 (43 of 1958) or the Trade Marks Act, 1999 (47 of 1999);