Kerala High Court
K.P.Moidu vs The Kerala State Electricity Board on 11 July, 2008
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 15846 of 2005(J)
1. K.P.MOIDU, S/O.PAKKAR, AGED 43 YEARS,
... Petitioner
Vs
1. THE KERALA STATE ELECTRICITY BOARD,
... Respondent
2. THE ASSISTANT ENGINEER,
For Petitioner :SRI.O.V.MANIPRASAD
For Respondent : No Appearance
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :11/07/2008
O R D E R
KURIAN JOSEPH, J.
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W.P(C) No. 15846 of 2005
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Dated this the 11th day of July, 2008
JUDGMENT
In the matter of denial of electric connection it is submitted that in view of the interim order dated 6-6-2005 no further orders are necessary in this writ petition. Therefore the writ petition is disposed of in terms of the said interim order.
(KURIAN JOSEPH, JUDGE) ahg.
KURIAN JOSEPH, J.
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JUDGMENT 11th July, 2008