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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(2)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(c)pending the election of a Chairman, or during the absence of the Chairman from the market area, or by reason of leave obtained with the permission of the Market Committee, exercise the powers and perform the duties of the Chairman.