Section 54(2)(t) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(t)[] [Renumbered '(u)' by Act No. 4 of 2017, dated 27.4.2017.] any other matter which is required to be or may be prescribed.

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