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State of Rajasthan - Section

Section 15 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

15. Scrutiny of applications.

- The Appointing Authority shall scrutinise the applications received by him and require as many candidates qualified for appointment under these Rules as seem to him desirable to appear before him for interview:Provided that the decision of the Appointing Authority as to eligibility or otherwise of a candidate, shall be final: