Bombay High Court
Adivasi Samaj Kruti Samiti, Through ... vs Union Of India, Through Secretary, Dept ... on 3 December, 2018
Bench: A.A. Sayed, A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7036 OF 2012
Adivasi Samaj Kruti Samiti, Through President, ....Petitioner
Mr. Sitaram R. Joshi
V/S
Union Of India, Through Secretary, Dept Of ....Respondent
Personnel And Training, Ministry Of Personnel And Ors.
Mr.Uday P. Warunjikar a/w Mr. Siddhesh Pilankar for Petitioner.
Mr. Y.S. Bhate for Respondent No. 1 to 6. Ms. P.N. Diwan, AGP for State/ R.no. 7 For Respondent CORAM : A.A. SAYED & A. K. MENON, JJ DATE : 3rd December, 2018 P.C. :
At the request of learned advocate for the Respondent Nos.1 to 6, Stand over to 19/12/2018 for Direction.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:05:40 :::