Delhi High Court - Orders
Smt. Vijay Dwivedi vs Union Of India And Ors on 15 May, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15741/2022
SMT. VIJAY DWIVEDI .....Petitioner
Through: Mr. R.S. Kaushal, Mr. Yash Sharma.
Adv.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Fauman Ali, Mr. Krishan Kumar,
Ms. Usha Jamnal, Adv.
Inspr. Hemendra, BSF
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 15.05.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Ld. Counsel for respondent states that counter affidavit has been filed on 12.05.2023 vide Diary no. 842142/23 but the same is not on record.
Let the counsel for respondent check up with the registry and get the same placed on record after removing the objections within four weeks with advance copy to the petitioner who may file rejoinder thereto within 4 weeks thereafter.
List on 18.10.2023.
REGISTRAR MAY 15, 2023/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 09:38:51