(1)As from such date as His Majesty may new Pro- by Order in Council appoint-(a)Sind shall be separated from the Presidency of Bombay and shall form a Governor's Province to be known as the Province of Sind;(b)Orissa and such other areas in the Province of Bihar and Orissa as may be specified in the Order of His Majesty shall be separated from that Province, and such areas as may be specified in the said Order shall be separated from the Presidency of Madras and the Central Provinces respectively, and Orissa and the other areas so separated shall together form a Governor's Province to be known as the Province of Orissa ; and(c)the Province formerly known as Bihar and Orissa shall be known as the Province of Bihar.