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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(ii) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(ii)"Agent" means, agent of the ocean going vessels at whose instance the vessel is calling at the Port of Vishakhapatnam.