Madhya Pradesh High Court
Ashok Sharma vs Smt. Aruna Sharma on 29 June, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CONC-879-2014 The High Court Of Madhya Pradesh CONC-879-2014 (ASHOK SHARMA AND OTHERS Vs SMT. ARUNA SHARMA AND OTHERS) 4 Jabalpur, Dated : 29-06-2021 Heard through Video Conferencing. Shri Rahul Desmukh, learned counsel for the petitioner is directed to inquire about as to which authority has to comply the order and who is occupying the said post, so that proper authority may be directed to remain present before this Court for submitting explanation as to why order passed by this Court is not complied with.
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(SANJAY DWIVEDI) JUDGE Sushma Signature Not Verified SAN Digitally signed by SMT SUSHMA KUSHWAHA Date: 2021.07.01 12:58:42 IST