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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(a) in International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012

(a)"Access Facilitation" means access or interconnection, as the case may be, to the essential facilities (including landing facilities for submarine cable) at cable landing station;