Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(2)(b) in The Maharashtra Tax on Lotteries Act, 2006 (b)in any other case, the appellate authority may pass such order in the appeal as it deems just and proper: