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[Cites 0, Cited by 1] [Section 46B(2)] [Section 46B] [Entire Act]

State of Odisha - Subsection

Section 46B(2)(d) in The Orissa Panchayat Samiti Act, 1959

(d)[ the Sub-divisional Officer or when he is unable to attend any other Gazetted Officer not below the rank of a [Class-II Officer of the State Civil Service] [Substituted vide Orissa Act No. 26 of 1970.], authorised by him, shall preside over and conduct the proceedings of the meeting;]