[Cites 0, Cited by 0]
[Entire Act]
State of Jammu-Kashmir - Section
Section 2013 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
2013.
-14 as specified under Regulation 44 and shall be determined as under:| VC1=| Station Heat Rate (SHR)Gross Calorific Value (GCV)| x| 1(1 - Aux Cons. Factor)| x| P11000| |