Bombay High Court
Mahadev Ambo Ghatal vs The State Of Maharashtra Thr Chief Sec. ... on 19 December, 2025
1-15539-25 & group matters.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Digitally
signed by
BALAJI
GOVINDRAO
WRIT PETITION NO.15539 OF 2025
BALAJI
GOVINDRAO PANCHAL
PANCHAL Date:
2026.01.08
11:51:16
+0530
Mahadev Ambo Ghatal .. Petitioner
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO.11878 OF 2025
WITH
WRIT PETITION NO.11880 OF 2025
WITH
WRIT PETITION NO.11930 OF 2025
WITH
WRIT PETITION NO.12935 OF 2025
WITH
WRIT PETITION NO.14420 OF 2025
WITH
WRIT PETITION NO.13518 OF 2025
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WRIT PETITION STAMP NO.34566 OF 2025
WITH
WRIT PETITION NO.15299 OF 2025
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WRIT PETITION NO.14728 OF 2025
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WRIT PETITION NO.14753 OF 2025
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WRIT PETITION NO.14767 OF 2025
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WRIT PETITION NO.14809 OF 2025
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WRIT PETITION NO.14828 OF 2025
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WRIT PETITION NO.14820 OF 2025
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WRIT PETITION NO.14821 OF 2025
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WRIT PETITION NO.14842 OF 2025
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WRIT PETITION NO.14851 OF 2025
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WRIT PETITION NO.14848 OF 2025
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WRIT PETITION NO.14886 OF 2025
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WRIT PETITION NO.14875 OF 2025
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WRIT PETITION NO.14854 OF 2025
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WRIT PETITION NO.14859 OF 2025
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WRIT PETITION NO.14855 OF 2025
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WRIT PETITION NO.14874 OF 2025
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WRIT PETITION NO.14878 OF 2025
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WRIT PETITION NO.14881 OF 2025
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WRIT PETITION NO.14892 OF 2025
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WRIT PETITION NO.15412 OF 2025
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WRIT PETITION NO.14981 OF 2025
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WRIT PETITION NO.14966 OF 2025
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WRIT PETITION NO.14967 OF 2025
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WRIT PETITION NO.15003 OF 2025
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WRIT PETITION NO.15006 OF 2025
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WRIT PETITION NO.15015 OF 2025
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WRIT PETITION NO.15013 OF 2025
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WRIT PETITION NO.15017 OF 2025
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WRIT PETITION NO.15018 OF 2025
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WRIT PETITION NO.15026 OF 2025
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WRIT PETITION NO.15617 OF 2025
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WRIT PETITION NO.15122 OF 2025
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WRIT PETITION NO.15121 OF 2025
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WRIT PETITION NO.15124 OF 2025
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WRIT PETITION NO.15125 OF 2025
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WRIT PETITION NO.15127 OF 2025
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WRIT PETITION NO.15544 OF 2025
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WRIT PETITION NO.15741 OF 2025
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WRIT PETITION NO.15742 OF 2025
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WRIT PETITION NO.15743 OF 2025
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WRIT PETITION NO.15744 OF 2025
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WRIT PETITION NO.15745 OF 2025
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WRIT PETITION NO.15751 OF 2025
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WRIT PETITION NO.15763 OF 2025
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WRIT PETITION NO.15761 OF 2025
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WRIT PETITION NO.15765 OF 2025
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WRIT PETITION NO.15778 OF 2025
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WRIT PETITION NO.15780 OF 2025
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WRIT PETITION NO.15783 OF 2025
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WRIT PETITION NO.15782 OF 2025
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WRIT PETITION NO.15807 OF 2025
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WRIT PETITION NO.15798 OF 2025
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WRIT PETITION NO.15797 OF 2025
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WRIT PETITION NO.15808 OF 2025
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INTERIM APPLICATION NO.13412 OF 2025
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WRIT PETITION NO.15806 OF 2025
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WRIT PETITION NO.15809 OF 2025
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WRIT PETITION NO.16174 OF 2025
...
Mr. Bharatkumar Nukte a/w Mr. Prashant Dhanvi, Advocate for the
Petitioner in WP/15339/2025.
Mr. Ratan Adhe i/by Ms. Sheetal Salunke, Advocate for the
Petitioner in WP/15742/2025.
Mr. Niranjan Jadhav a/w Mr. Ronak Mistry, Advocate for the
Petitioner in WP/15765/2025.
Mr. Harnish Gadhia a/w Mr. Aniket Sawal, Mr. Mayur Gadhia,
Advocates for the Petitioner (through VC) in WP/15809/2025.
Mr. Swapnil R. Patil, Advocate for the Applicant in IA/13412/2025
& for Respondent No.2 in WP/15806/2025.
Mr. S. S. Patwardhan a/w Ms. Mrinal Shelar i/by Mr. Ajay Raje
Nimbalkar, Advocate for the Petitioner in WP/15806/2025.
Mr. Akshay Pansare i/by Mr. Sachindra B. Shetye, Advocate for the
Respondent -State Election Commission in all connected matters.
Mrs. Neha S. Bhide, GP a/w Mr. O. A. Chandurkar, Addl. GP, Mr. V.
G. Badgujar, AGP, Mrs. G. R. Raghuwanshi, AGP & Mrs. Pooja Patil,
AGP for the Respondent - State.
...
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, J.
DATE : 19th DECEMBER 2025.
P.C. :
Issue notice to the Respondents.
2. Post the matters on 8th January 2026.
3. Following matters be de-tagged from these group of matters :-
4/5Panchal ::: Uploaded on - 08/01/2026 ::: Downloaded on - 09/01/2026 21:05:05 ::: 1-15539-25 & group matters.doc Writ Petition No.11878 Of 2025 Writ Petition No.11880 Of 2025 Writ Petition No.11930 Of 2025 Writ Petition No.12935 Of 2025 Writ Petition No.14420 Of 2025 Writ Petition No.13518 Of 2025 Writ Petition Stamp No.34566 Of 2025 Writ Petition No.15299 Of 2025 Writ Petition No.14728 Of 2025 Writ Petition No.14753 Of 2025 Writ Petition No.14767 Of 2025 Writ Petition No.14809 Of 2025 Writ Petition No.14828 Of 2025 Writ Petition No.14820 Of 2025 Writ Petition No.14821 Of 2025 Writ Petition No.14842 Of 2025 Writ Petition No.14851 Of 2025 Writ Petition No.14848 Of 2025 Writ Petition No.14886 Of 2025 Writ Petition No.14875 Of 2025 Writ Petition No.14854 Of 2025 Writ Petition No.14859 Of 2025 Writ Petition No.14855 Of 2025 Writ Petition No.14874 Of 2025 Writ Petition No.14878 Of 2025 Writ Petition No.14881 Of 2025 Writ Petition No.14892 Of 2025 Writ Petition No.15412 Of 2025 Writ Petition No.14981 Of 2025 Writ Petition No.14966 Of 2025 Writ Petition No.14967 Of 2025 Writ Petition No.15003 Of 2025 Writ Petition No.15006 Of 2025 Writ Petition No.15015 Of 2025 Writ Petition No.15013 Of 2025 Writ Petition No.15017 Of 2025 Writ Petition No.15018 Of 2025 Writ Petition No.15026 Of 2025 Writ Petition No.15122 Of 2025 Writ Petition No.15121 Of 2025 Writ Petition No.15125 Of 2025 Writ Petition No.15127 Of 2025 Writ Petition No.15741 Of 2025 Writ Petition No.15743 Of 2025 Writ Petition No.15744 Of 2025 Writ Petition No.15745 Of 2025 Writ Petition No.15778 Of 2025 Writ Petition No.15780 Of 2025 Writ Petition No.15783 Of 2025 Writ Petition No.15782 Of 2025 Writ Petition No.15807 Of 2025 Writ Petition No.15798 Of 2025 Writ Petition No.15797 Of 2025 Writ Petition No.15808 Of 2025 Interim Application No.13412 Of 2025 Writ Petition No.16174 Of 2025
4. Replies to be filed in all the matters.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] 5/5 Panchal ::: Uploaded on - 08/01/2026 ::: Downloaded on - 09/01/2026 21:05:05 :::