Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

(2)The authority competent to pass order under Haryana State Electricity Board Employees (Punishment and Appeal) Regulations and appellate Authority, shall also be, as specified in 'Appendix-'E' appended to these Regulations.