Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Meghalaya - Subsection Section 7(4) in The Meghalaya School Education Act, 1981 (4)No payment out of the aid given for salary, allowances and provident fund of the employees of the school shall be made for any any other purpose.
