Gujarat High Court
The Commissioner Of Income Tax vs J.K. Patel Specific Family Trust on 19 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/ITR/17/2000 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
INCOME TAX REFERENCE NO. 17 of 2000
With
INCOME TAX REFERENCE NO. 25 of 2003
With
INCOME TAX REFERENCE NO. 27 of 2003
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THE COMMISSIONER OF INCOME TAX....Applicant(s)
Versus
J.K. PATEL SPECIFIC FAMILY TRUST....Respondent(s)
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Appearance:
MR NITIN MEHTA, ADVOCATE for the Applicant(s) No. 1
MR SN SOPARKAR ST. ADVOCATE FOR MRS SWATI SOPARKAR,
ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 19/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Senior Counsel Mr. S.N. Soparkar has supplied the paperbook, which is taken on record. Mr. Nitin Mehta learned Standing Counsel appearing for the Revenue requests for time. S.O to 03.12.2014. ITR No.17/2000 to be listed on Board first in seriatem.
(K.S.JHAVERI, J.)
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O/ITR/17/2000 ORDER
(K.J.THAKER, J)
Pravin
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