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Gujarat High Court

The Commissioner Of Income Tax vs J.K. Patel Specific Family Trust on 19 November, 2014

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

             O/ITR/17/2000                                    ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   INCOME TAX REFERENCE NO. 17 of 2000
                                    With
                   INCOME TAX REFERENCE NO. 25 of 2003
                                    With
                   INCOME TAX REFERENCE NO. 27 of 2003

================================================================
             THE COMMISSIONER OF INCOME TAX....Applicant(s)
                                  Versus
             J.K. PATEL SPECIFIC FAMILY TRUST....Respondent(s)
================================================================
Appearance:
MR NITIN MEHTA, ADVOCATE for the Applicant(s) No. 1
MR SN SOPARKAR ST. ADVOCATE FOR MRS SWATI SOPARKAR,
ADVOCATE for the Respondent(s) No. 1
================================================================

         CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                and
                HONOURABLE MR.JUSTICE K.J.THAKER

                              Date : 19/11/2014


                               ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Senior Counsel Mr. S.N. Soparkar has supplied the  paper­book,   which   is   taken   on   record.   Mr.   Nitin   Mehta   learned  Standing Counsel appearing for the Revenue requests for time. S.O  to   03.12.2014.   ITR   No.17/2000   to   be   listed   on   Board   first  in  seriatem. 



                                                           (K.S.JHAVERI, J.)




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          O/ITR/17/2000                  ORDER




                                       (K.J.THAKER, J)
Pravin




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