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Calcutta High Court

Huawei Techonologies Co Ltd vs The Controller General Of Patents on 4 April, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-8

                      IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                      (Intellectual Property Rights Division)

                                 IPDPTA/6/2025

                      HUAWEI TECHONOLOGIES CO LTD
                                   VS
                   THE CONTROLLER GENERAL OF PATENTS
                     DESIGNS AND TRADEMARK AND ANR

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th April, 2025.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. K. K. Pandey, Adv. Ms. Mitul Dasgupta, Adv.
Ms. Pooja Sett, Adv.
Mr. Teesham Das, Adv. Ms. Mallika Bothra, Adv.
...for the appellant The Court: As prayed for by the appellant, let this matter appear in the monthly list of April, 2025.
(RAVI KRISHAN KAPUR, J.) S.Bag