Calcutta High Court
Huawei Techonologies Co Ltd vs The Controller General Of Patents on 4 April, 2025
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-8
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Intellectual Property Rights Division)
IPDPTA/6/2025
HUAWEI TECHONOLOGIES CO LTD
VS
THE CONTROLLER GENERAL OF PATENTS
DESIGNS AND TRADEMARK AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 4th April, 2025.
Appearance:
Mr. Paritosh Sinha, Adv. Mr. K. K. Pandey, Adv. Ms. Mitul Dasgupta, Adv.
Ms. Pooja Sett, Adv.
Mr. Teesham Das, Adv. Ms. Mallika Bothra, Adv.
...for the appellant The Court: As prayed for by the appellant, let this matter appear in the monthly list of April, 2025.
(RAVI KRISHAN KAPUR, J.) S.Bag